Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 281(2)] [Section 281] [Entire Act]

State of West Bengal - Subsection

Section 281(2)(i) in The Calcutta Municipal Corporation Act, 1980

(i)to make over to, or take over from, a statutory body all or any existing or new municipal responsibilities, powers, controls, facilities, services and administration relating to drainage and sewerage in Calcutta, and to manage the same when taken over;