Section 3(3)(i) in The Contempt Of Courts Act, 1971

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(i) in The Contempt Of Courts Act, 1971

(i)any publication which is a book or paper printed or published otherwise than in conformity with the rules contained in section 3 of the Press and Registration of Books Act, 1867 (25 of 1867);

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Union of India - Subsection

Section 3(3)(i) in The Contempt Of Courts Act, 1971