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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Lifts Act, 1997

(1)Notwithstanding anything contained in this Act but subject to the provisions of sub-section (2), every owner of a piece in which a lift has been erected and is being worked immediately before the dale of the commencement of this Act, may continue the working of such lift at such place.