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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1)(c) in The M.P. Civil Services (Leave) Rules, 1977

(c)"date of retirement" or "date of his retirement" in relation to a Government servant means the afternoon of the last day of the month in which the Government servant attains the age prescribed for retirement under the terms and conditions governing his service;