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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(i) in The West Bengal Housing Board Act, 1972

(i)the collection of such information and statistics as may be necessary for successful implementation of the scheme;
(ia)[ development of any urban or rural area for successful implementation of housing schemes and for purposes ancillary or incidental thereto;] [Clause (ia) inserted by W.B. Act 35 of 1973.]