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State of Odisha - Section

Section 15 in The National Law University Orissa Act, 2008

15. Officers of the University.

- The following shall be the officers of the University, namely :
(a)the Vice-Chancellor;
(b)the Registrar;
(c)the Finance Officer;
(d)the Controller of Examinations; and
(e)such other officers as may be prescribed by regulations.