Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] Union of India - Subsection Section 12A(2) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010 (2)The application of this rule in determining the location of tanks used to carry oil fuel shall not govern over the provisions of rule 19.
