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Union Of India Ministry Of Petroleum And ... vs Hardy Exploration And Production ... on 23 July, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.39                               COURT NO.1                  SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).4628/2018

     UNION OF INDIA
     MINISTRY OF PETROLEUM AND NATURAL GAS
     THROUGH DIRECTOR GENERAL                                            Appellant(s)

                                                     VERSUS

     HARDY EXPLORATION AND PRODUCTION (INDIA) INC
     REP. BY MACKENZIE AUTHORISED SIGNATORY                              Respondent(s)


     Date : 23-07-2018 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Appellant(s)                  Mr.   Tushar Mehta, ASG
                                       Mr.   Rajat Nair, Adv.
                                       Mr.   Somiran Sharma, Adv.
                                       Mr.   Robin, Adv.
                                       Mr.   Tushar Bhardwaj, Adv.
                                       Mr.   K. R. Sasiprabhu, Adv. [AOR]

     For Respondent(s)                 Dr.   A.M. Singhvi, Sr. Adv.
                                       Mr.   C.U. Singh, Sr. Adv.
                                       Mr.   Ameet Naik, Adv.
                                       Mr.   Rishi Agrawala, Adv.
                                       Mr.   Abhishek Kale, Adv.
                                       Mr.   Harshwardan Jha, Adv.
                                       Mr.   Karan Luthra, Adv.
                                       Ms.   Devika Mohan, Adv.
                                       for
                                       Mr.   E. C. Agrawala, Adv. [AOR]


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard in part.

at 02:00 p.m. Reason: (Subhash Chander) (H.S. Parasher) AR-cum-PS Assistant Registrar