Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(9) in Orissa Minor Minerals Concession Rules, 2004 (9)The licensee shall pay to the occupier of surface of the land such just and reasonable compensations as may be agreed between the licensee and the owner of the land.
