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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(1)(c) in The Punjab School Education Board Act, 1969

(c)academic council consisting of -
(i)[ ***] [Omitted 'the Chairman;' by Punjab Act No. 2 of 2018, dated 2.1.2018]
(ii)the Vice-Chairman;
(iii)the Director of Public Instruction (Colleges), Punjab;
(iv)the Director of Public Instruction (Schools), Punjab;
(v)the Director, State Council of Educational Research and Training, Punjab;
(vi)the Director of Languages, Punjab;
(vii)the Director, Punjab State University Text Book Board;
(viii)five heads of affiliated institutions to be nominated by the Board for a period not exceeding one year;
(ix)five teachers of affiliated institutions having at least ten years' experience as such to be nominated by the Board for a period not exceeding one year;
(x)three outstanding academicians to be nominated by the State Government for a period not exceeding one year; and
(xi)the Secretary of the Board who shall also function as Secretary of the academic council.