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[Cites 0, Cited by 0] [Section 44AQ(4)] [Section 44AQ] [Entire Act]

State of Bihar - Subsection

Section 44AQ(4)(b) in The Bihar Co-operative Societies Act, 1935

(b)Notwithstanding anything contrary in the Act, upon the constitution of the new Managing Committee after elections under clause (a), the Managing Committee of all such affiliating societies of which a primary agriculture credit society is a member or federation of such affiliating societies, shall be reconstituted, as per provisions contained in this Act for constitution of the Managing Committee of such societies.]