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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Odisha - Subsection

Section 74(3)(e) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(e)When the work is executed through an agency other than contractor the agreement shall be executed in Form No. XXXI.