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Central Information Commission

Mr.Mantri Shyamprasad vs National Thermal Power Corporation on 11 February, 2014

                              Central Information Commission
                      Room No.306, 2nd Floor, August Kranti Bhawan,
                     Bhikaji Cama Place, New Delhi - 110 066
                                         Website: www.cic.gov.in


                                                                           CIC/SS/A/2013/002769
                                                                                  Dated: 11.2.2014


             Appellant     : Mantri Shyamprasad

            Respondent    :   National Thermal Power Corporation                                 

            Date of Hearing        :  11.2.14

                                           ORDER

1. Appellant has filed the present appeal through letter dated 16.10.13. The matter was heard through Video Conferencing. During the hearing, appellant was  present. Respondent public authority is represented by Shri Dharma Nigam, APIO.

2. The matter in short is that through his RTI application dated 6.6.13, appellant has sought to  know year wise number of RTI applications received by STPP/NTPC, Vishakhapatnam,  copies of RTI applications, applicants' names, addresses, no of rejections, no. of show  cause notices issued by CIC to the CPIO/FAA of STPP/NTPC. There was no response from the respondent CPIO or from the appellate authority before  whom the appellant had filed an appeal. 

3. During the hearing, respondent submitted that the RTI application has not been received  by him. He has received the RTI application only today.

4. Commission,   hereby,   directs   the   respondent   to   provide   a   response   to   the   RTI  application in accordance with law, within 15 days of receipt of this order.

5. With the above directions, this appeal is disposed of.

(Sushma Singh) Chief Information Commissioner Authenticated by (D.C. Singh) Deputy Registrar Address of the Parties:

1. The CPIO, Simhadri Thermal Power Plant, NTPC - Simhadri, Vishakhapatnam - 531020, AP
2. The ED to C& MD & FAA, National Thermal Power Corporation Limited, SCOPE Complex, Core - 5, 3rd Floor, Lodhi Road, New Delhi - 110003.
3. Mantri Shyamprasad, Secretary, Human Rights Council, Vishakhapatnam - 530 002, A.P.