Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 45 in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954 45. In the event of a Registration Book being torn, mutilated or lost, a duplicate may be issued to the seaman concerned on payment of a fee of Rs. 2 only.
