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Calcutta High Court

Harsh Vardhan Lodha & Ors vs Ajay Kumar Newar & Ors on 4 September, 2020

Author: Sahidullah Munshi

Bench: Sahidullah Munshi

ORDER SHEET


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                 IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE


                         In the Goods of:
                  PRIYAMVADA DEVI BIRLA (DEC.)
                              -AND-
                  HARSH VARDHAN LODHA & ORS.
                            -VERSUS-
                   AJAY KUMAR NEWAR & ORS.


BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI

Date : September 4, 2020 (Through Video Conference) Appearance:

Mr. Anindya Kumar Mitra, Sr. Adv. Mr. Jayanta Kumar Mitra, Sr. Adv.
Mr. P.S. Sengupta, Sr. Adv. Mr. Abhrajit Mitra, Sr. Adv. Mr. Debanjan Mandal, Adv. Mr. Sanjiv Kumar Trivedi, Adv.
Mr. Kunal Vajani, Adv.
Mr. Jishnu Chowdhury, Adv. Mr. Soumya Ray Chowdhury, Adv. Mr. Sarbopriya Mukherjee, Adv.
Mr. Saunak Mitra, Adv.
Ms. Iram Hassan, Adv.
Mr. Kunal Mimani, Adv.
Mr. Deepan Kumar Sarkar, Adv.
Mr. Sanket Sarawgi, Adv. Mr. Savya Bawaja, Adv.
Mr. Shubhang Tandon, Adv.
Ms. Atashi Ghosh, Adv.
...for the plaintiff.
Mr. S.K. Kapoor, Sr. Adv. Ms. Vineeta Meharia, Adv.
Mr. Anuj Singh, Adv.
Mr. Pratik Mukhopadhyay, Adv.
4
Ms. Vaibhabi Pandey, Adv. ...for the defendant no.1(b). Mr. S.N. Mookherjee, Sr. Adv.
Mr. Aakash Bajaj, Adv.
...for the defendant no.1(c).
Mr. K.V. Vishwanathan, Sr. Adv. Mr. Ratnanko Banerjee, Sr. Adv. Mr. Swarnendu Ghosh, Adv. Mr. Venkatraman R. Adv.
...for the defendant no.1(d).
Mr. Hirak Kumar Mitra, Sr. Adv. Ms. Suchismita Ghosh Chatterjee, Adv.
Mr. Malay Seal, Adv.
Mr. Debdutta Sen, Adv.
...for the defendant no.2.
Mr. Kapil Sibal, Sr. Adv. Mr. Surajit Nath Mitra, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. D.N. Sharma, Adv.
Mr. Koushik Chowdhury, Adv.
Ms. Vanita Bhargav, Adv. Mr. Ajay Bhargava, Adv.
...for the defendant no.3(a).
Mr. Aspi Chinoy, Sr. Adv. Mr. Deepak Joshi, Adv.
Mr. Akashh Lamba, Adv.
Mr. Kunal Mimani, Adv.
Ms. S. Baweja, Adv.
Mr. S. Pundora, Adv.
Mr. Sakya Sen, Adv.
Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv.
Mr. Dripto Majumdar, Adv. ...for Birla Corporation Limited.
Mr. Kalyan Kumar Bandopahdyay, Sr. Adv.
Mr. Vineet Naik, Sr. Adv. Mr. Ranjan Bachawat, Sr. Adv. Mr. Amitesh Banerjee, Sr. Adv.
Mr. Paritosh Sinha, Adv.
Mr. Sakya Sen, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Anubhav Sinha, Adv.
Mr. Sayan Roychowdhury, Adv. Mr. Satyaki Mukherjee, Adv. Mr. Dripto Majumdar, Adv.
5
...for Vindhya Telelinks Ltd. Mr. Ranjan Bachawat, Sr. Adv. Mr. Sayan Roychowdhury, Adv.
Mr. Anubhav Sinha, Adv.
Mr. Satyaki Mukherjee, Adv.
Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv.
Mr. Dripto Majumdar, Adv.
...for Birla Cable Ltd.
Mr. Joy Saha, Sr. Adv.
Mr. Yash Vardhan Deora, Adv. Ms. Asmita Raychaudhuri, Adv.
...for the Administrators.
Mr. Kishore Dutta, Advocate general.
Ms. Sumita Shaw, Adv.
...for Mahendra K. Sharma one of the Joint A.P.L. The Court : All the applications were taken up together and have been heard for days together. Learned Counsel appearing for the parties made extensive submissions from June 3, 2020 till date. Administrators taking majority view have been represented by Mr. Joy Saha, learned Senior Advocate and the Administrator putting note of descent has been represented by Mr. Kishore Dutta, learned Advocate General, West Bengal. They were permitted to make submission on behalf of the Administrators and have made their submissions. No further oral submission is allowed.
Hearing is concluded. CAV.
(SAHIDULLAH MUNSHI, J.) s.pal