Gujarat High Court
Rajendra Mistry Co- Ordeinator Of vs Dileep Sanghani & on 26 June, 2014
Author: M.R. Shah
Bench: M.R. Shah, K.J.Thaker
R/CR.MA/14011/2012 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR CONTEMPT OF COURT) NO. 14011
of 2012
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RAJENDRA MISTRY CO- ORDEINATOR OF -....Applicant(s)
Versus
DILEEP SANGHANI & 1....Respondent(s)
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Appearance:
MS AMEE YAJNIK, ADVOCATE for the Applicant(s) No. 1
MR VIJAY PATEL, HL PATEL ADVOCATES, ADVOCATE for the
Respondent(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 26/06/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) At the request of Mr. Vijay Patel, learned Advocate appearing on behalf of Respondent No.1, as Shri. Tanna, learned Sr. Counsel appearing on behalf of Respondent No.1, is unable to come to the Court due to his sickness, S.O. to 16TH JULY, 2014.
(M.R.SHAH, J.) (K.J.THAKER, J) UMESH Page 1 of 1