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Gujarat High Court

Rajendra Mistry Co- Ordeinator Of vs Dileep Sanghani & on 26 June, 2014

Author: M.R. Shah

Bench: M.R. Shah, K.J.Thaker

         R/CR.MA/14011/2012                                        ORDER



          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

CRIMINAL MISC.APPLICATION (FOR CONTEMPT OF COURT) NO. 14011
                                       of 2012
================================================================
         RAJENDRA MISTRY CO- ORDEINATOR OF -....Applicant(s)
                             Versus
               DILEEP SANGHANI & 1....Respondent(s)
================================================================
Appearance:
MS AMEE YAJNIK, ADVOCATE for the Applicant(s) No. 1
MR VIJAY PATEL, HL PATEL ADVOCATES, ADVOCATE for the
Respondent(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 2
================================================================
         CORAM:               HONOURABLE MR.JUSTICE M.R. SHAH
                                                 and
                              HONOURABLE MR.JUSTICE K.J.THAKER
                                 Date : 26/06/2014
                                     ORAL ORDER

(PER : HONOURABLE MR.JUSTICE M.R. SHAH) At the request of Mr. Vijay Patel, learned Advocate appearing on behalf of Respondent No.1, as Shri. Tanna, learned Sr. Counsel appearing on behalf of Respondent No.1, is unable to come to the Court due to his sickness, S.O. to 16TH JULY, 2014.

(M.R.SHAH, J.) (K.J.THAKER, J) UMESH Page 1 of 1