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[Cites 0, Cited by 0] [Section 27H] [Entire Act]

Union of India - Subsection

Section 27H(3) in Conduct of Elections Rules, 1961

(3)The Assistant Returning Officer for the notified class of electors shall cancel the spoiled papers so returned and keep them in a separate packet after noting thereon the particulars of the election and the serial numbers of the cancelled ballot papers.