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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(2)(v) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(v)to maintain accounts and get the same audited in such form and in such manner as may be prescribed.