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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(2) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

(2)If more than one candidate have a surplus the largest surplus shall be dealt with first and the others in order of magnitude:Provided that every surplus arising on the first count shall be dealt with before those arising on the second count and so on.