Section 8B in The Salary, Allowances and Pension of Members of Parliament Act, 1954
8B. [ Advances for purchase of conveyances. [Inserted by Act 74 for 1985, s.7]
There may be paid. to a member by way of a repayable advance such sum of money not exceeding [Four Lakh rupees] as may be determined by rules made in this behalf under section 9 for the purchase of a conveyance]
