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State of Bihar - Section

Section 46 in Bihar Chaukidari Manual

46.

Every panchayat shall also be furnished with an information book, which is printed and supplied on indent by the Press and Form; Department, Bengal, in which they shall keep a copy of all information sent either to the District Magistrate or Sub-Divisional Officer, as the case may be, or to the thana, and copies of all information sent to the thana shall be sent at once by, post 'bearing' direct to the District Magistrate or Sub-Divisional Officer, as the case may be.