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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(3) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(3)The application forms and the certificates of fitness from the Registered Veterinary Practitioner shall be submitted by the organizers to the two Officers attending the event, before the commencement of the race event. The application forms and veterinary certificates shall form part of the Report to be submitted by the said Officers to the Collector.