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Bombay High Court

M/S Sandeep Dwellers Pvt. Ltd. Nagpur ... vs The Asstt. Provident Fund ... on 30 April, 2019

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

1 3004WP3446.19.odt FARAD CONTINUATION SHEET IN THE HIGH COURT OF JUDICATURE OF BOMBAY APPELLATE SIDE, NAGPUR BENCH, NAGPUR.

WRIT PETITION NO.3446 OF 2019 M/S SANDEEP DWELLERS PVT. LTD.

VS THE ASSTT. PROVIDENT FUND COMMISSIONER Office Notes, Office Memorandum of Court's or Judges Order Coram appearances, Court's orders or directions & Registrar's orders.

Shri A. J. Pathak, Advocate for the petitioner. CORAM: A.S. CHANDURKAR J.

DATED : 30th APRIL, 2019.

Issue notice returnable on 26-6-2019. Subject to the petitioner depositing 50% of the demand as made as per the order dated 26-3-2019 in this Court within a period of four weeks from today no coercive steps shall be taken to execute the impugned order.

JUDGE /Muley/ ::: Uploaded on - 02/05/2019 ::: Downloaded on - 02/05/2019 23:52:13 :::