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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(4)(g) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(g)purchase of furniture, office equipment fixtures including air conditioners, and generator sets for residences and offices of the State Forest Department for implementing programmes in various forest divisions undertaken from the State Fund ;