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State of Assam - Section

Section 115 in Civil Suit Rules (Assam)

115. Payment of fee to Government Advocate for appearance before the High Court, etc.

- Whenever a fee is due from Government to a Government Advocate for appearance before the High Court or deputed from Calcutta to appear at the Muffassal Court on behalf of Government, it shall be paid by the Government on a bill countersigned by the Legal Remembrancer, and charged against the grant allotted to him for the purpose.