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State of Madhya Pradesh - Section

Section 23 in Madhya Pradesh Investment Region Development and Management Act, 2013

23. Exemption of fee for registration.

- The agreement mentioned in sub-section (1) of section 9 and also any instrument executed between owner of the land and the agency for giving effect to such agreement shall not be chargeable with any fee under the Registration Act, 1908 (No. 16 of 1908).