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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 92(1)(i) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(i)Coordination of the working of the Market Committees and other affairs thereof including programs undertaken by such Market Committees for the development of principal market yards, sub- market yards and market sub-yards; and also in delineated market areas.