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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Goa - Subsection

Section 33(1)(g) in The Goa, Daman and Diu Preservation of Trees Act, 1984

(g)power to require any person to plant tree or trees of suitable species in adequate numbers on any land owned or occupied by him.