Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Kerala - Subsection Section 38(3) in Kerala University of Fisheries and Ocean Studies Act, 2010 (3)The Finance Officer shall be responsible to the Vice Chancellor in the preparation of the budget and statement of accounts of the University.
