Madhya Pradesh High Court
Swati Jain vs State Bank Of India on 6 April, 2026
Author: Vivek Rusia
Bench: Vivek Rusia
1 RP-664-2026 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 664 of 2026 (SWATI JAIN Vs STATE BANK OF INDIA ) Dated : 06-04-2026 Shri Ranu Singh Mehndiratta - Advocate for the petitioner.
As prayed, list alongwith R.P. No.370/2026 on 20.04.2026.
(VIVEK RUSIA) (PRADEEP MITTAL)
JUDGE JUDGE
ak
Signature Not Verified
Signed by: ASHISH KOSHTA
Signing time: 06-04-2026
14:29:14