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Madhya Pradesh High Court

Swati Jain vs State Bank Of India on 6 April, 2026

Author: Vivek Rusia

Bench: Vivek Rusia

1 RP-664-2026 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 664 of 2026 (SWATI JAIN Vs STATE BANK OF INDIA ) Dated : 06-04-2026 Shri Ranu Singh Mehndiratta - Advocate for the petitioner.

As prayed, list alongwith R.P. No.370/2026 on 20.04.2026.





                                 (VIVEK RUSIA)                                     (PRADEEP MITTAL)
                                     JUDGE                                              JUDGE
                           ak




Signature Not Verified
Signed by: ASHISH KOSHTA
Signing time: 06-04-2026
14:29:14