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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2)(i) in Punjab Detenus (Conditions of Detention) Order, 1981

(i)assaults, insults, threatens or obstructs any fellow prisoner, any officer of the Jail or any other Government employees, or any person employed in or visiting the Jail; or