Section 3(4)(d) in Insurance Regulatory and Development Authority of India (Third Party Administrators

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Section 3(4)(d) in Insurance Regulatory and Development Authority of India (Third Party Administrators - Health Services) Regulations, 2016

(d)Where the insurer engages the services of only one TPA, no option need be provided to the policyholder.