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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(2) in Punjab Jail Manual, 1996

(2)In all matters relating to the discipline maintained in and the management of jails, the District Magistrate or other Magistrate visiting and inspecting any jail under the provisions of these rules shall discharge his duties subject to the general control of the Inspector-General.