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Supreme Court - Daily Orders

Ram Swaroop ((Dead) Thr. Lrs. Krishna ... vs Jeetmal (Dead) By Chiman Lal (Dead) Thr. ... on 1 May, 2014

\230ITEM NO.9                     COURT NO.14             SECTION IVA


             S U P R E M E       C O U R T   O F    I N D I A
                              RECORD OF PROCEEDINGS

I.A.No.4 & 5 in
Petition(s) for Special Leave to Appeal (Civil) No(s).1075/2012

(From the judgement and order dated 23/11/2010 in CR No.418/2002 of
The HIGH COURT OF M.P AT INDORE)


RAMSWAROOP TR.LRS.                                      Petitioner(s)

                     VERSUS

JEETMAL TR.LRS.                                         Respondent(s)

(With appln(s) for exemption from filing O.T.,substitution of L.Rs
of the deceased respondent and office report)


Date: 01/05/2014      This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE J. CHELAMESWAR
                (In Chamber)

For Petitioner(s)        Mr. Yogesh Tiwari, Adv.
                         Mr. Sanjay K. Agrawal,Adv.


For Respondent(s)        Mr. Niraj Sharma,Adv.


            UPON hearing counsel the Court made the following
                                O R D E R

The matter is adjourned sine die.

(Usha Bhardwaj) [Suneet Mahajan] A.R.-cum-P.S. Court Master