Allahabad High Court
Ram Sagar Verma vs State Of U.P. on 8 January, 2013
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 97 of 2013 Petitioner :- Ram Sagar Verma Respondent :- State Of U.P. Petitioner Counsel :- S K Srivastava Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned Addl. Government Advocate prays for time to file counter affidavit.
List after three weeks.
Order Date :- 8.1.2013 A.Nigam