Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(b) in The Assam Ancient Monuments and Records Act, 1959

(b)"land" includes a revenue free estate and a permanent transferable tenure whether such an estate tenure be subject to incumbrances or not;