Supreme Court - Daily Orders
M/S. Kesarwani Zarda Bhandar, Sahson, ... vs Commissioner Of Income Tax (Central) ... on 7 May, 2018
Bench: Rohinton Fali Nariman, Abhay Manohar Sapre
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ITEM NO.5 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35259-
35260/2017
(Arising out of impugned final judgment and order dated 06-09-2016
in ITA No. 268/2014 06-09-2016 in ITA No. 17/2015 passed by the
High Court Of Judicature At Allahabad)
M/S. KESARWANI ZARDA BHANDAR, SAHSON, ALLAHABAD Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR Respondent(s)
(I.A.NO.57366/2018 IN SLP NO.35259-60/2017 AND I.A.NO.57352/2018 IN
SLP NO.35275-78/2017 TO BE LISTED ON 07.05.2018)
IA No. 57366/2018 – Clarification/Direction)
WITH
SLP(C) Nos. 35275-35278/2017 (XI)
(IA No.121911/2017-CONDONATION OF DELAY IN FILING and IA
No.121912/2017-CONDONATION OF DELAY IN REFILING and IA
No.121913/2017-EXEMPTION FROM FILING O.T. and IA No.125560/2017-
PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA No.125563/2017-STAY
APPLICATION and IA No.125565/2017-EXEMPTION FROM FILING O.T.)
IA No. 57352/2018 – Clarification/Direction
Date : 07-05-2018 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. S.K. Bagaria, Sr. Adv.
Mr. Kavin Gulati, Sr. Adv.
Mr. Pawanshree Agrawal, AOR
For Respondent(s)
Signature Not Verified
Mr. A.N.S. Nadkarni, ASG
Mr. Zohaib Hussain, Adv.
Digitally signed by
ANITA MALHOTRA
Date: 2018.05.08
15:13:13 IST
Reason: Ms. Aakanksha Kaul, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
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O R D E R
I.A. No. 57366/2018 in SLP (C) Nos. 35259-60/2017 and I.A. No. 57352/2018 in SLP (C) Nos. 35275-78/2017:
For the reasons stated in the application for directions, there shall be stay of operation of the impugned order dated 06.09.2016 passed by the High Court.
Applications are disposed of accordingly.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER