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Supreme Court - Daily Orders

M/S. Kesarwani Zarda Bhandar, Sahson, ... vs Commissioner Of Income Tax (Central) ... on 7 May, 2018

Bench: Rohinton Fali Nariman, Abhay Manohar Sapre

                                                     1

     ITEM NO.5                          COURT NO.11                          SECTION XI

                              S U P R E M E C O U R T O F              I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s)             for   Special   Leave       to   Appeal   (C)      No(s).    35259-
     35260/2017

     (Arising out of impugned final judgment and order dated 06-09-2016
     in ITA No. 268/2014 06-09-2016 in ITA No. 17/2015 passed by the
     High Court Of Judicature At Allahabad)

     M/S. KESARWANI ZARDA BHANDAR, SAHSON, ALLAHABAD                          Petitioner(s)

                                                 VERSUS

     COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR                              Respondent(s)

     (I.A.NO.57366/2018 IN SLP NO.35259-60/2017 AND I.A.NO.57352/2018 IN
     SLP NO.35275-78/2017 TO BE LISTED ON 07.05.2018)
     IA No. 57366/2018 – Clarification/Direction)

     WITH

     SLP(C) Nos. 35275-35278/2017 (XI)

     (IA   No.121911/2017-CONDONATION  OF   DELAY  IN  FILING   and  IA
     No.121912/2017-CONDONATION    OF  DELAY    IN  REFILING   and   IA
     No.121913/2017-EXEMPTION FROM FILING O.T. and IA No.125560/2017-
     PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA No.125563/2017-STAY
     APPLICATION and IA No.125565/2017-EXEMPTION FROM FILING O.T.)
     IA No. 57352/2018 – Clarification/Direction


     Date : 07-05-2018 These matters were called on for hearing today.


     CORAM :             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)              Mr. S.K. Bagaria, Sr. Adv.
                                    Mr. Kavin Gulati, Sr. Adv.
                                    Mr. Pawanshree Agrawal, AOR


     For Respondent(s)
Signature Not Verified
                                    Mr. A.N.S. Nadkarni, ASG
                                    Mr. Zohaib Hussain, Adv.
Digitally signed by
ANITA MALHOTRA
Date: 2018.05.08
15:13:13 IST
Reason:                             Ms. Aakanksha Kaul, Adv.
                                    Mrs. Anil Katiyar, AOR


                         UPON hearing the counsel the Court made the following
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                                   O R D E R

I.A. No. 57366/2018 in SLP (C) Nos. 35259-60/2017 and I.A. No. 57352/2018 in SLP (C) Nos. 35275-78/2017:

For the reasons stated in the application for directions, there shall be stay of operation of the impugned order dated 06.09.2016 passed by the High Court.

Applications are disposed of accordingly.

(R. NATARAJAN)                                                   (SAROJ KUMARI GAUR)
COURT MASTER (SH)                                                   BRANCH OFFICER