Patna High Court - Orders
M/S Singh Caterers And Vendors vs Directorate General Of Gst ... on 4 April, 2023
Bench: Chief Justice, Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.3390 of 2023
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M/S Singh Caterers and Vendors
... ... Petitioner/s
Versus
Directorate General of GST Intelligence (Govt. of India)
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Gajendra Pratap Singh, Advocate
For the Union of India : Dr. K.N. Singh, ASG
Mr. Anshuman Singh, Sr. SC, CGST&CX
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2 04-04-2023As prayed for, four weeks' time is granted to file counter affidavit.
Post on 02.05.2023.
(K. Vinod Chandran, CJ) ( Madhuresh Prasad, J) aditya/sujit U