Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Puducherry - Subsection Section 5(b) in The Puducherry Prevention Of Anti-Social Activities Act, 2008 (b)to be removed from one place of detention to another place of detention, within the Union territory of Puducherry by order of the Government.
