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Punjab-Haryana High Court

Shahidu vs State Of Haryana on 3 December, 2018

Author: Jaishree Thakur

Bench: Jaishree Thakur

104        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH


                                         CRM-42231-2018 in
                                         CRM-M-40881-2018 (O&M)

                                          Date of decision: 03.12.2018

Shahidu
                                                                     ...Petitioner

                                    Versus

State of Haryana
                                                                 ...Respondent

CORAM: HON'BLE MS. JUSTICE JAISHREE THAKUR

Present:     Mr. Ravi Malik, Advocate,
             for the applicant-petitioner.

                   ****

JAISHREE THAKUR, J. (ORAL)

CRM-42231-2018 This is an application that has been filed for permission to withdraw the main case by preponing the date of hearing in the same.

For the reasons mentioned in the application, the same is allowed.

Hearing in the main case is preponed to today itself. CRM-M-40881-2018 Dismissed as withdrawn.




03.12.2018                                           (JAISHREE THAKUR)
Satyawan                                                   JUDGE

Whether speaking/reasoned                      No.

Whether reportable                             No.




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