Punjab-Haryana High Court
Shahidu vs State Of Haryana on 3 December, 2018
Author: Jaishree Thakur
Bench: Jaishree Thakur
104 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-42231-2018 in
CRM-M-40881-2018 (O&M)
Date of decision: 03.12.2018
Shahidu
...Petitioner
Versus
State of Haryana
...Respondent
CORAM: HON'BLE MS. JUSTICE JAISHREE THAKUR
Present: Mr. Ravi Malik, Advocate,
for the applicant-petitioner.
****
JAISHREE THAKUR, J. (ORAL)
CRM-42231-2018 This is an application that has been filed for permission to withdraw the main case by preponing the date of hearing in the same.
For the reasons mentioned in the application, the same is allowed.
Hearing in the main case is preponed to today itself. CRM-M-40881-2018 Dismissed as withdrawn.
03.12.2018 (JAISHREE THAKUR)
Satyawan JUDGE
Whether speaking/reasoned No.
Whether reportable No.
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