Section 21 in Andhra Pradesh Municipal Councils (Constitution of Wards Committees, Election of Chair Persons, Powers and Functions etc.) Rules, 1995
21. Powers and functions of Ward Committees.
- The Ward Committee shall be assigned with the function of :-(i)Maintenance of sanitation;(ii)Maintenance of water supply and drainage;(iii)Maintenance of street lighting;(iv)Maintenance of roads;(v)Maintenance of markets;(vi)Maintenance of parks and play grounds; and(vii)Maintenance of school buildings wherever they are under the control of the Municipality.
