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State of Bihar - Section

Section 15 in Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951

15.

Every cesspool shall -
(a)Construction of cesspool. - Be made of stone or burnt brick with lime mortar and lined with an impervious layer of cement and shall be so constructed as to have all rounded of and to have a rounded sump;
(b)Access to and cleaning of cesspool. - Be so situated and constructed as to allow of easy access for the purpose of emptying and cleaning the same.