Section 40(2)(g) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

(g)delegation of powers and functions of the Board to the committees or to the Chairman, the Managing Director and other officers of the Nigam;

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