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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(1) in Orissa State Financial Corporation General Regulations, 1957

(1)Each Director (other than the Managing Director and an employee of any Government, the Reserve Bank of India) shall receive a fee of Rs.100/- for each meeting of the Board and fee for Rs. 80/- for each meeting of the Executive Committee attended by him.