Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(1) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(1)Every co-operative shall maintain a register of members. The name of every person admitted as a member of the co-operative shall be entered in the register along with such particulars as may be deemed necessary by the board.