Karnataka High Court
Sri Lingashetty vs The State Of Karnataka on 7 June, 2023
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NC: 2023:KHC:19348
WP No. 10866 of 2019
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF JUNE, 2023
BEFORE
THE HON'BLE MR JUSTICE M.I.ARUN
WRIT PETITION NO.10866 OF 2019 (KLR-RES)
BETWEEN:
1. SRI LINGASHETTY
S/O LATE MARIGUTTALASHETTY
AGED ABOUT 88 YEARS
RESIDENT OF THALAGAVADI VILLAGE
KIRUGAVAL HOBLI, MALAVALLI TALUK
MANDYA DISTRICT-571 430.
...PETITIONER
(BY SRI SANDEEP KUMAR K.S., ADVOCATE)
AND:
1 THE STATE OF KARNATAKA
REP. BY ITS SECRETARY
REVENUE DEPARTMENT
M.S. BUILDING
Digitally signed BENGALURU-560 001.
by V
MANJUSHA BAI
Location: High 2. THE DEPUTY COMMISSIONER
Court of
Karnataka MANDYA DISTRICT
MANDYA-571 401.
3. THE ASST. COMMISSIONER
MANDYA SUB-DIVISION
MANDYA-571 401.
4. THE THASILDAR
MALAVALLI TALUK
MALAVALLI
MANDYA DISTRICT-571 430.
5. THE ASST. DIRECTOR OF
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NC: 2023:KHC:19348
WP No. 10866 of 2019
SURVEY SETTLEMENT
MALAVALLI TALUK, MALAVALLI
MANDYA DISTRICT-571 430.
...RESPONDENTS
(BY SRI VIJAYKUMAR DESAI, AGA)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF
MANDAMUS DIRECTING THE RESPONDENT NO.4 TO CONSIDER
REPRESENTATION DATED 29.12.2008 VIDE ANNEXURE-H AND
ISSUE A WRIT OF MANDAMUS DIRECTING 4TH RESPONDENT
TO CONSIDER REPRESENTATION DATED 21.08.2017 VIDE
ANNEXURE-J AND MUTATE THE NAME OF KUMBARA
COMMUNITY IN RESPECT OF LAND BEARING SY.NO.73,
MEASURING 5 ACRES SITUATED AT THALAGAVAI VILLAGE,
MALAVALLI TALUK, MANDYA DISTRICT IN THE INTEREST OF
JUSTICE AND EQUITY AND ETC.
THIS PETITION COMING ON FOR ORDERS THROUGH
PHYSICAL HEARING/VIDEO CONFERENCING THIS DAY THE
COURT MADE THE FOLLOWING:
ORDER
On 04.07.2022, two weeks time was granted to take steps in respect of the deceased - petitioner. No steps have been taken till today to bring his legal representatives on record. Learned counsel for the petitioner is absent even when the matter is called twice today. -3-
NC: 2023:KHC:19348 WP No. 10866 of 2019
2. The writ petition stands dismissed as having abated.
Sd/-
JUDGE VMB List No.: 1 Sl No.: 10