Section 54 in Rules under the United Provinces Excise Act, 1910
54. Powers conferred on officers of adjoining districts by reciprocal arrangement with bordering States.
- Details of powers delegated to certain officers of the State in respect of search, detection and investigation of Excise offences in bordering States and vice versa with a view to facilitating check on and investigation of Inter-State smuggling of intoxicants, are given in Appendix "J" of Excise Manual, Volume II.
