Madhya Pradesh High Court
Sbi Staff Housingh Co Operative Society ... vs Houseing And Urban Development ... on 22 January, 2018
THE HIGH COURT OF MADHYA PRADESH WP-22602-2017 (SBI STAFF HOUSINGH CO OPERATIVE SOCIETY LIMITED ( A COOPERATIVE HOUSING SOCIETY REG. UNDER THE M P C Vs HOUSEING AND URBAN DEVELOPMENT CORPORATION LIMITED (A COMPANY REG. UNDER THE COMPANIES ACT )) 1 Jabalpur, Dated : 22-01-2018 Shri Anwar Ahmad, learned counsel appearing for the petitioner. Learned counsel appearing for the petitioner submits that due to personal difficulty, arguing counsel for the petitioner is not available.
List this matter after two weeks.
(VIJAY KUMAR SHUKLA) JUDGE Prachi