Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(g) in Kamdhenu University Act, 2009

(g)to act as the principal liaison officer of the University with the State Government. Central Government. Indian Veterinary Council. Indian Council of Agricultural Research, other Universities and other bodies;