Section 5(3) in The M.P. Zila Yojana Samiti Adhiniyam, 1995
(3)[ The President of the Zila Panchayat and the Mayor of the Municipal Corporation in the district shall also be permanent special invitees, in case they are not elected members of the Committee.] [Inserted by M.P, Act No. 3 of 2000.]
